Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] State of Tamilnadu - Subsection Section 29(1)(iv) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1966 (iv)does any act in contravention of sub-section (1) of section 18,