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State of Madhya Pradesh - Section

Section 18 in The M.P. Zila Panchayats (Budget Estimates) Rules, 1997

18. Lapsing of Budget Grants.

- The provisions made in the budget shall lapse at the end of the financial year to which it relates and no part of it remaining un-expended at the end of the year shall be utilised unless it is provided in the budget again in the following next year.