Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 360 in Bengal Trade Union Regulations, 1927 360. (a) Hydraulic, Ventilating and Pneumatic Machinery, Prime Movers and Boilers and Agricultural Implements. (b)Machine Tools and Accessories.(c)Combustion Engines and Power-driven Pumps.(d)E.M.E. Workshops.(e)Repair and Service Workshops.
