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State of Uttar Pradesh - Section

Section 23 in The Commissioners Offices Ministerial Service Rules, 1980

23. Scales of pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service, whether in a substative or officiating capacity or as a temporary measure, shall be such as may be determined by the Government from time to lime.
(2)The scales of pay at the time of the commencement of these rules are as follows:
Name of the post   [Scale of Pay] [For current rate of pay, please see the latest Pay Commission Report, published and dated by U.P. Government ]
Junior Assistant Grade II, Routine Clerk, Record Keeper,Copyist, Typist and Ahalmed in court of Additional Commissionerand Commissioner.   Rs. 200-5-250-E.B.-6-280-E.B.- 8-320.
Junior Assistant Grade I, Reader in the court of AdditionalCommissioner.   Rs. 280-8-296-9-350-E.B.-10- 400-E.B.-12-450.
Senior Assistant, Sarishtedar ... Rs. 230-6-290-E.B.-9-335-E.B.- 10-385.
Head Assistant Rs. ... 450-25-575-E.B.-25-700
Stenographer to Commissioner ... Rs. 400-20-500-E.B.-20-600.
Stenographer to Additional Commissioner ... Rs. 300-8-340-E.B.-10-440 E.B.- 12-500
Camp Assistant to Commissioner ... Rs. 300-8 340-E.B.10-440- E.B.-12-500.