Section 3(3)(i) in The M.P. Civil Services (Extraordinary Pension) Rules, 1963

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State of Madhya Pradesh - Subsection

Section 3(3)(i) in The M.P. Civil Services (Extraordinary Pension) Rules, 1963

(i)Venereal disease or septicaemia where such disease or septicaemia is contracted by medical officer as a result of attendance in the course of his official duty on an infected patient or of conducting a post-mortem examination in the course of that duty; or

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State of Madhya Pradesh - Subsection

Section 3(3)(i) in The M.P. Civil Services (Extraordinary Pension) Rules, 1963