Section 2(1)(i) in Tamil Nadu Village Panchayats (Collection of Tax on Profession, Trade, Calling and Employment) Rules, 2000

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(i)"Act" means the Tamil Nadu Panchayats Act, 1994 (Tamil Nadu Act 21 of 1994);

Legal Document View