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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003

(1)The Managing Director shall, through the Executive Director or the Advisor (Infra) or any other officer designated by him, have a general supervisory control over the tiling and defending of the cases in connection with the offenses committed under the Act.