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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 61(1) in Arunachal Pradesh Panchayat Raj Act, 1997

(1)Every elected member of a Gram Panchayat, Anchal Samiti and Zilla Parishad shall before taking his seat make and subscribe before such officer as the Government may specify in this behalf an oath or affirmation in the form set out in the Schedule IV.