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Orissa High Court

Principal Commissioner Of Income vs Skol Breweries Ltd on 19 May, 2023

Author: G. Satapathy

Bench: G. Satapathy

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               CMAPL No.500 of 2016

                  Principal Commissioner of Income               ....          Petitioner
                  Tax, Cuttack
                                       Mr. T. K. Satapathy, Sr. Standing Counsel
                                                     for Income Tax Department
                                            -versus-
                  SKOL Breweries Ltd., Jagatsinghpur       ....     Opposite Party

                                    CORAM:
                                    THE CHIEF JUSTICE
                                    JUSTICE G. SATAPATHY

                                                   ORDER

19.05.2023 Order No.

02. 1. Last opportunity is granted to cure the defects before the next date.

2. List on 26th June, 2023.

(Dr. S. Muralidhar) Chief Justice (G. Satapathy) Judge M. Panda Signature Not Verified Digitally Signed Signed by: MRUTYUNJAYA PANDA Designation: Personal Assistant Reason: Authentication Location: Orissa High Court, Cuttack Date: 20-May-2023 11:41:17