Orissa High Court
Principal Commissioner Of Income vs Skol Breweries Ltd on 19 May, 2023
Author: G. Satapathy
Bench: G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMAPL No.500 of 2016
Principal Commissioner of Income .... Petitioner
Tax, Cuttack
Mr. T. K. Satapathy, Sr. Standing Counsel
for Income Tax Department
-versus-
SKOL Breweries Ltd., Jagatsinghpur .... Opposite Party
CORAM:
THE CHIEF JUSTICE
JUSTICE G. SATAPATHY
ORDER
19.05.2023 Order No.
02. 1. Last opportunity is granted to cure the defects before the next date.
2. List on 26th June, 2023.
(Dr. S. Muralidhar) Chief Justice (G. Satapathy) Judge M. Panda Signature Not Verified Digitally Signed Signed by: MRUTYUNJAYA PANDA Designation: Personal Assistant Reason: Authentication Location: Orissa High Court, Cuttack Date: 20-May-2023 11:41:17