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[Cites 0, Cited by 0] [Section 303] [Entire Act]

State of Haryana - Subsection

Section 303(1) in Punjab Jail Manual

(1)The record of all persons who pass in or out of the jail prescribed by the preceding rule shall be kept in two separate books, namely :-
(a)a register of all prisoners with the names of the officers in charge of them, and.
(b)a register of all other persons.