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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(6)(vi) in The Merchant shipping (Prevention of Pollution of the Sea by Oil) Rules, 1974.

(vi)before pumping commences, sea valves shall be opened very slowly so as to avoid any sudden rush of water which may cause turbulence resulting in the release overboard of any oil in the lines;