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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(2)(d) in Madhya Bharat Women's and Children's Institutions Licensing Act, 1954

(d)prescribing the periodical returns and statements, the forms in which they, shall be prepared, the particulars which shall be shown therein and the time-limit within which and the authorities lo whom they shall be submitted;