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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1)(f) in The M.P. Rajya Mahila Ayog Adhiniyam, 1995

(f)make in-depth studies on-
(i)the economic, educational and health situation of the women of the State with particular emphasis on the tribal districts and areas which are underdeveloped with respect to women's literacy, mortality and economic development;
(ii)conditions in which women work in factories, establishments, construction sites and other similar situations, and recommend to the State Government on the basis of specific reports for improving the status of women in the said areas;