Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 22 in The Punjab Health Systems Corporation Act, 1996

22. Authentication of orders and other instruments of the Corporation.

- All orders and decisions of the Corporation shall be authenticated by the signature of the Managing Director or any other officer authorised by the Corporation in this behalf and all other instruments issued by the Corporation shall be authenticated by the signature of such officer of the Corporation as may be authorised by the Corporation in this behalf.