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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(4) in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

(4)The Range Officer shall submit the report within 10 days to Sub-Divisional Officer (Forests) who shall satisfy himself to the correctness of the report and valuation of the tree(s). In at least 25% of the cases, he shall visit the spot himself and verify the facts reported by the Range Officer. It will be in question is adjacent to the boundary of Reserved/Protected Forests Block. In case he differs with the Range Officer on any point, he shall record reasons therefor and submit report within 7 days with dated signature and name in full.