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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Bengal Presidency - Subsection

Section 27(1) in The Calcutta Hackney-Carriage Act, 1919

(1)The owner of every horse registered under this Act shall, on receipt of a notice in writing in this behalf, produce the horse and harness used therewith before the Registering Officer, for inspection, at such time as may be specified in the notice within two weeks after the expiration of six months from the date of every such registration.