Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Himachal Pradesh - Subsection Section 40(a) in Himachal Pradesh Para-Veterinary Council Act, 2010 (a)who has been sentenced by a criminal court to imprisonment for an offence which involves moral turpitude; or
