Bombay High Court
Sanjay Ramdas Shete And Others vs The State Of Maharashtra, Through ... on 29 November, 2021
Author: Anil L. Pansare
Bench: S.B. Shukre, Anil Laxman Pansare
DB.29.11.WP.670.21+
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
1)WRIT PETITION NO. 670/2021
(Ravindra Bapurao Sapate and others vs. The State of Maharashtra and others )
AND
2)WRIT PETITION NO. 671/2021
(Munna alias Vishal Said Deshmukh and others vs. The State of Maharashtra and others )
AND
3)WRIT PETITION NO. 672/2021
(Pradip Sahebrao Pawar and others vs. The State of Maharashtra and others )
AND
4)WRIT PETITION NO. 673/2021
(Anwar Khan Abrar Khan Pathan and others vs. The State of Maharashtra and others )
AND
5)WRIT PETITION NO. 675/2021
(Sanjay Ramdas Shete and others vs. The State of Maharashtra and others )
AND
6)WRIT PETITION NO. 4840/2021
(Dnyaneshwar Narayan Alokar and others vs. The State of Maharashtra and others )
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Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's order
of directions and Registrar's orders
............................................................................................................................................
Mr. P.A. Kulkarni, Adv. for the petitioners
CORAM : SUNIL B. SHUKRE &
ANIL L. PANSARE, JJ.
DATED : 29th November, 2021.
On instructions, Mr.P.A.Kulakrni, learned counsel for the petitioners seeks leave of this Court to withdraw the above-referred petitions.
Leave is granted. All Writ Petitions are disposed of as withdrawn. No costs.
JUDGE JUDGE
sahare
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