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Bombay High Court

Sanjay Ramdas Shete And Others vs The State Of Maharashtra, Through ... on 29 November, 2021

Author: Anil L. Pansare

Bench: S.B. Shukre, Anil Laxman Pansare

                                                                                               DB.29.11.WP.670.21+
                                                               1


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH, NAGPUR
                      1)WRIT PETITION NO. 670/2021
          (Ravindra Bapurao Sapate and others vs. The State of Maharashtra and others )
                                               AND
                                2)WRIT PETITION NO. 671/2021
   (Munna alias Vishal Said Deshmukh and others vs. The State of Maharashtra and others )
                                           AND
                                3)WRIT PETITION NO. 672/2021
         (Pradip Sahebrao Pawar and others                   vs. The State of Maharashtra and others )
                                                             AND
                                4)WRIT PETITION NO. 673/2021
    (Anwar Khan Abrar Khan Pathan and others vs. The State of Maharashtra and others )
                                          AND
                                5)WRIT PETITION NO. 675/2021
           (Sanjay Ramdas Shete and others vs. The State of Maharashtra and others )
                                              AND
                              6)WRIT PETITION NO. 4840/2021
 (Dnyaneshwar Narayan Alokar and others                 vs. The State of Maharashtra and others )
.......................................................................................... .........................................................
Office Notes, Office Memoranda of
Coram, appearances, Court's orders                                                        Court's or Judge's order
of directions and Registrar's orders
............................................................................................................................................
           Mr. P.A. Kulkarni, Adv. for the petitioners

          CORAM :             SUNIL B. SHUKRE &
                              ANIL L. PANSARE, JJ.

DATED : 29th November, 2021.

On instructions, Mr.P.A.Kulakrni, learned counsel for the petitioners seeks leave of this Court to withdraw the above-referred petitions.

Leave is granted. All Writ Petitions are disposed of as withdrawn. No costs.

                     JUDGE                                                                         JUDGE
sahare




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