Patna High Court - Orders
Icici Lombard General Insurance ... vs Arti Devi @ Arti Kunwar And Ors on 10 May, 2022
Author: Nawneet Kumar Pandey
Bench: Nawneet Kumar Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.128 of 2016
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Icici Lombard General Insurance Company Ltd.
... ... Appellant/s
Versus
Arti Devi @ Arti Kunwar and Ors
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.Durgesh Kumar Singh
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE NAWNEET KUMAR
PANDEY
ORAL ORDER
10 10-05-2022As prayed by the panel lawyer of the appellant, let the matter be referred to the National Lok Adalat scheduled to be held on 14.05.2022.
(Nawneet Kumar Pandey, J) Mahesh/-
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