Section 3(1)(v) in Public Debt Act, 1944

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(v) in Public Debt Act, 1944

(v)is made on or after the 1st day of September, 1972, in the case of a security issued on or after that day by the Government of the State of Jammu and Kashmir,] [Words and at the end of Cl. (iii) omitted and the word added at the end in clause (iv) and after that clause new clause (v) added by the Public Debt (Amendment) Act, 1972 (44 of 1972), Section 3 (w.e.f. 1-9-1972)]

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Union of India - Subsection

Section 3(1)(v) in Public Debt Act, 1944