Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1964 in The Cement Cess Rules, 1993 1964. In exercise of the powers conferred by Section 30 of the Industries (Development and Regulation) Act, 1951 (65 of 1951), the Central Government hereby makes the follow in;, rules, namely:
