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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(6)(c) in Bihar (In Admission In Educational, Institutions) Reservation Act, 2003

(c)In case of non-availability of suitable candidates for the vacancies reserved for women of Backward classes, the vacancies shall be filled in order of preference as follows