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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 82(5) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(5)Misconduct towards a member of the Force—No member of the Force shall
(i)conduct himself towards another member of the Force in oppressive or abusive manner; unbecoming of a public servant;
(ii)assault or misbehave with such member.