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[Cites 0, Cited by 0] [Section 81M] [Entire Act]

State of Kerala - Subsection

Section 81M(19) in Kerala Factories Rules, 1957

(19)Cleaning of the internal surface of the heater for soot and check up of refractory surface on the inside shall be carried out every month or as often as required depending upon working conditions. The coils shall be removed and surface of the coils cleaned thoroughly once at least in a period of six months. The burner, nozzles, oil filters and pumps shall be cleaned once a week during the period of use.