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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(ii) in Rajasthan Civil Services (Conduct) Rules, 1971

(ii)a Government servant who has (in or before the year 1955) passed any previous examinations may be permitted by the Appointing Authority to join or attend an educational institution outside his office hours for the purpose of preparing himself or, and to appear at, the final examination next following such previous examination;