Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 642(1)] [Section 642] [Entire Act] Union of India - Subsection Section 642(1)(a) in The Companies Act, 1956 (a)for all or any of the matters which by this Act are to be, or may be, prescribed by the Central Government; and