Andhra Pradesh High Court - Amravati
Chittivalasa Jute Mill Lockout Badhita ... vs The State Of Andhra Pradesh on 20 February, 2025
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No: W.P.Nos.4815 & 22587 of 2021, 21426, 21432 & 21443 of 2011, 44315 of 2018, 3869 & 10759 of 2019, 18762 of 2020 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE 20.02.2025 DR.KMR,J All the learned counsel for the petitioners are present and reported ready.
At request of learned Government Pleader for Labour, post these matters on 06.03.2025 under the same caption.
_________ DR.KMR,J SCS