Delhi High Court - Orders
Vineet Taneja vs Airforce Bal Bharati School & Anr on 17 July, 2025
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14935/2024, CM APPL. 62645/2024, CM APPL.
75068/2024 & CM APPL. 75083/2024
VINEET TANEJA .....Petitioner
Through: Petitioner-in-person.
versus
AIRFORCE BAL BHARATI SCHOOL & ANR. .....Respondents
Through: Mr. Nikhil Palli and Ms. Niyati
Razdan, Advs. for R-1.
Mr. Ashok Kumar and Ms. Chhavi
Arora, Advs. for R-2/CBSE.
Ms. Ritu Johari, proposed respondent
through V.C.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 17.07.2025 It is already 05:05 PM.
No time left.
Re-notify on 22.09.2025.
Interim order, if any, to continue.
VIKAS MAHAJAN, J JULY 17, 2025 aj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/07/2025 at 22:19:30