Supreme Court - Daily Orders
Jik George vs The Income Tax Officer on 21 March, 2022
Bench: M.R. Shah, B.V. Nagarathna
ITEM NO.27 Court 12 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4329/2022
(Arising out of impugned final judgment and order dated 15-11-2021
in ITA No. 47/2018 passed by the High Court Of Kerala At Ernakulam)
JIK GEORGE Petitioner(s)
VERSUS
THE INCOME TAX OFFICER Respondent(s)
(FOR ADMISSION and I.R. and IA No.35414/2022-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 21-03-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Jogy Scaria, AOR
Ms. Beena Victor, Adv.
Mr. Keerthipriyan E. Adv.
Ms. M. Priya, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 28.03.2022.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2022.03.22 17:05:43 IST Reason: