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Supreme Court - Daily Orders

Jik George vs The Income Tax Officer on 21 March, 2022

Bench: M.R. Shah, B.V. Nagarathna

     ITEM NO.27                    Court 12 (Video Conferencing)               SECTION XI-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

               Petition(s) for Special Leave to Appeal (C)            No(s).     4329/2022

     (Arising out of impugned final judgment and order dated 15-11-2021
     in ITA No. 47/2018 passed by the High Court Of Kerala At Ernakulam)

     JIK GEORGE                                                           Petitioner(s)

                                                     VERSUS

     THE INCOME TAX OFFICER                                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.35414/2022-PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 21-03-2022 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE M.R. SHAH
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA

     For Petitioner(s)                 Mr.   Jogy Scaria, AOR
                                       Ms.   Beena Victor, Adv.
                                       Mr.   Keerthipriyan E. Adv.
                                       Ms.   M. Priya, Adv.
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 28.03.2022.

(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2022.03.22 17:05:43 IST Reason: