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State of West Bengal - Section

Section 141 in Kolkata Municipal Corporation Building Rules, 2009

141. Removal of difficulties.

- If any difficulty or hardship arises in giving effect to any of the provisions of these rules, the Mayor-in-Council may, as occasion may require, by order, do or cause to be done anything or take such measure as may be necessary for removing the difficulty or hardship, on the basis of a set of guidelines to be framed hereafter by the Municipal Building Committee, as further recommended by the Corporation and approved by the State Government.