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Union of India - Section

Section 10 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

10. Issue of Licence.

(1)On successful completion of the examination, the Pilot shall be issued the Pilot Licence under 4 above.
(2)The fee for a Pilot's Licence, and for renewal thereof in case of loss, shall be prescribed by the Board from time to time.