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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(3)(c) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(c)value of and actual and potential income from the property if any of the applicant which the opposite party would inherit and/or is in possession of.