Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(a) in Andhra Pradesh Employment of Local Candidates in the Industries/Factories Act, 2019 (a)'Employer' means a person defined under section 2(9) of the Andhara Pradesh Shops and Establishments Act, 1988 (Act No. 20 of 1988);
