Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(i) in Andhra Pradesh (Telangana Area) Public Societies Registration Act 1350F

(i)"Government" means the State, Government of Andhra Pradesh;