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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(2)(vi) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(vi)To place all the above lists before the Chairman and the District Collector for the purpose of nomination under sub - section (1) of Section 15 of the Act.