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[Cites 0, Cited by 7] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(f) in The Goa Panchayat Raj Act, 1994

(f)he has directly or indirectly any share or monetary interest in any work done by or to the Panchayat or any contract or employment with, under or by or on behalf of, the Panchayat;