Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83] [Entire Act]

NCT Delhi - Subsection

Section 83(4) in The Delhi Excise Rules, 2010

(4)No licensee shall store in the warehouse any class or brand of liquor other than that permitted by the Deputy Commissioner.