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State of Punjab - Section

Section 10 in Punjab Water Supply and Sewerage Board (Purchase Procedure)

10. Processing of Tenders.

- Immediately after the opening of Part-II tenders, as the case may be, all the tenders shall be tabulated in a comparative statement.Comparative statement will indicate, inter-alia, the price as well as other extra charges on account of freight, excise duty, sales taxes etc. and net price, after adding all these elements for each tender. The comparative statement will be checked with reference to the original tender papers by an officer other than the one who has prepared it. The officer deputed for checking the statement will put down his dated initials on the comparative statement in the prescribed column.