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[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of Bihar - Subsection

Section 259(6) in The Bihar Motor Vehicles Rules, 1992

(6)Motor Vehicles Inspector-
(a)Duties prescribed in Rule 253.
(b)To assist the Regional Transport Officers, Distt.Transport Officer/Addl. Distt. Transport Officer in all technical matters relating to road transport.