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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(1)The Transmission Licensee and Distribution Licensee shall provide open access to its transmission and distribution system under these Regulations as provided in the Electricity Act, 2003.