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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(2)The Board of Management shall consist of the following:-
(i) The Vice-Chancellor Ex-officio Chairman
(ii) Secretary to the Government, Agriculture Department Ex-officio Member.
(iii) Secretary to the Government, Finance Department Ex-officio Member
(iv) Secretary to the Government, Higher Education Ex-officio Member
(v) Secretary to the Government, Department of Animal Husbandry Ex-officio Member
(vi) One Member of Rajasthan Legislative Assembly to be nominatedby the Speaker of the Rajasthan Vidhan Sabha Member
(vii) Two eminent educationists/scientists from the field ofAgriculture and Veterinary Science to be nominated by theGovernment Member
(viii) One progressive farmer from the jurisdiction of the Universityto be nominated by the Government Member
(ix) One distinguished agro-industrial to be nominated by theGovernment Member
(x) One outstanding woman social worker having background of ruraladvancement to be nominated by the Government. Member
(xi) One representative from the Indian Council of AgriculturalResearch Member
(xii) One Director to be nominated by the Vice-Chancellor Member
(xiii) One Dean nominated by the Vice-Chancellor Member
(xiv) Registrar Secretary.