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[Section 11]
[Entire Act]
State of Rajasthan - Subsection
Section 11(2) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
| (i) | The Vice-Chancellor | Ex-officio Chairman |
| (ii) | Secretary to the Government, Agriculture Department | Ex-officio Member. |
| (iii) | Secretary to the Government, Finance Department | Ex-officio Member |
| (iv) | Secretary to the Government, Higher Education | Ex-officio Member |
| (v) | Secretary to the Government, Department of Animal Husbandry | Ex-officio Member |
| (vi) | One Member of Rajasthan Legislative Assembly to be nominatedby the Speaker of the Rajasthan Vidhan Sabha | Member |
| (vii) | Two eminent educationists/scientists from the field ofAgriculture and Veterinary Science to be nominated by theGovernment | Member |
| (viii) | One progressive farmer from the jurisdiction of the Universityto be nominated by the Government | Member |
| (ix) | One distinguished agro-industrial to be nominated by theGovernment | Member |
| (x) | One outstanding woman social worker having background of ruraladvancement to be nominated by the Government. | Member |
| (xi) | One representative from the Indian Council of AgriculturalResearch | Member |
| (xii) | One Director to be nominated by the Vice-Chancellor | Member |
| (xiii) | One Dean nominated by the Vice-Chancellor | Member |
| (xiv) | Registrar | Secretary. |