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[Cites 0, Cited by 0] [Section 109(3)] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(3)(iii) in Code on Social Security, 2020

(iii)partly funded by the Central Government, partly funded by the State Government and partly funded through contributions collected from the beneficiaries of the scheme or the employers as may be specified in the scheme by the Central Government; or