Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(b) in The Manual of Departmental Orders (b)It must be remembered that it is part of the duty of officers to train young assistants and subordinates, and the manner in which they perform their duties is generally a good test of the usefulness of the officer under whom they are employed.
