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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in Orissa News Media Accreditation Rules, 2006

(2)Daily newspapers and news agencies, weeklies and fortnightlies published from Orissa, Oriya dailies, weeklies and fortnightlies published from outside Orissa will be entitled to accreditation at District/Subdivision/Block levels subject to the conditions prescribed in these rules. In exceptional circumstances newspapers published from outside the State with considerable circulation in Orissa and News Agency and News Media Organizations of repute may be given accreditation at the District level.