Section 11(1) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016
(1)When a Government Servant under suspension is reinstated or would have been so reinstated but for his superannuation while under suspension, the Disciplinary Authority shall consider and make specific order regarding the following :-(a)The pay and allowances to be paid to the Government Servant for the period of suspension ending with reinstatement or the date of his retirement on superannuation, as the case may be, and(b)Whether or not the said period shall be treated as a period spent on duty.
