Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 196] [Entire Act] State of Andhra Pradesh - Subsection Section 196(viii) in Andhra Pradesh Rules Under the Registration Act, 1908 (viii)The interlineations etc., in the copies of the entries shall be noted by the copying clerk and shall be initialled by the Registering Officer.
