Rajasthan High Court - Jaipur
M/S Simpark Infrastructure Pvt. Ltd. (A ... vs Jaipur Municipal Corporation on 2 September, 2022
Bench: Prakash Gupta, Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Miscellaneous Appeal No. 2836/2020
M/s Simpark Infrastructure Pvt. Ltd. (A 100 Persent Subsidiary
Of M/s. Simplex Project Ltd.)
----Appellant
Versus
Jaipur Municipal Corporation
----Respondent
For Appellant(s) : Mr. Pradeep Kumar Singh, Adv. For Respondent(s) : Dr. P.C. Jain, Adv.
HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 02/09/2022 Learned counsel for the appellant seeks time.
List after four weeks, as prayed.
(PANKAJ BHANDARI),J (PRAKASH GUPTA),J CHANDAN/MR/14 (Downloaded on 07/09/2022 at 11:38:32 PM) Powered by TCPDF (www.tcpdf.org)