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Union of India - Section

Section 25 in Rules Of The Road Regulations, 1989

25. Vehicles going uphill to be given precedence

.-On mountain roads and steep roads, the driver of a motor vehicle travelling downhill shall give precedence to a vehicle going uphill wherever the road is not sufficiently wide to allow the vehicles to pass each other freely without danger, and stop the vehicle to the side of the road in order to allow any vehicle proceeding uphill to pass.