Section 19 in Notifications under Motor Vehicles Act and Rules
19. Tell-Tale Symbols and controlsfor motor vehicles other than 3 wheeled vehicles with handle bar, 2 wheeledvehicles and tractors shall be in accordance with Safety Standard No. 12.1.
[devices fornon-transport and transport vehicles] [Sl. No. 20 substituted by S.O. 1228(E), Cl. (vi), dated 18.12.2001, see foot-noot no. 8, infra.'>[20. Installation requirements forlighting and light signalling <SPAN class=amd2><A TITLE =] having more than three wheels, and theirtrailers and semi-trailers, shall be in accordance with AIS008/2001, except the requirement for vertical orientation of dipped beam headlamp as per clause6.2.6.1 of AIS008/2001:Provided that the performancerequirements of the lighting, light signalling andindicating systems shall be in accordance with Safety Standard 15.1:Provided further that lighting, light signalling and indicating systems of construction equipmentvehicles shall be in accordance with Safety Standard No. 15.1 except therequirement of self-cancellation of turn signal indication:Provided also that such compliance of Safety Standard No. 15.1 shall not be applicable to agricultural tractorsand other special purpose motor vehicles:][Provided also that in the case of thesteering impact requirement referred to in clause (iii) and therequirement for installation of lighting and light signalling devices for transport vehicles having more than three wheels and their trailersand semi-trailers, referred to in clause (vi) shall come into force on the 1st May, 2003, and for two and three wheelers and their trailers andsemi-trailers, referred to in clause (viii) shall come into force on the1st March, 2003.] [Inserted by S.O. 1306(E), dated 11.12.2002.]
