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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(10)(a) in The Tamil Nadu Municipal Corporations Service Rules, 1996

(a)when he is performing the duties of a post borne on the cadre of the service or is undergoing the probation instruction or training, if any, prescribed for the service; or